Section 28 in The Assam Technical Education Service Rules, 1981
28. Relaxation.
- Where the Government is satisfied that the operation of any of these rules causes undue hardship in any particular case, it may, dispense with or relax the requirement of that rule to such an extent and subject to such conditions as it may consider necessary for dealing with the cases in a just and equitable manner /provided that the case of any person shall not be dealt with in any manner less favourable to him that that provided in these rules.
