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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(1) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

(1)The Commission shall pass orders on the petition and the Chairperson and the Members of the Commission, who hear the matter and vote on the decision, shall sign the orders.