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[Cites 0, Cited by 3] [Section 109] [Entire Act]

Union of India - Subsection

Section 109(9) in The Central Goods and Services Tax Act, 2017

(9)Each State Bench and Area Benches of the Appellate Tribunal shall consist of a Judicial Member, one Technical Member (Centre) and one Technical Member (State) and the State Government may designate the senior most Judicial Member in a State as the State President.