Rajasthan High Court - Jodhpur
M.C.,Army Public School,Bikaner And ... vs Raj.Non Government Edu.Inst.Tri. And ... on 9 April, 2019
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ No. 5314/2017
M.c.,army Public School,bikaner And Ors.
----Petitioner
Versus
Raj.non Government Edu.inst.tri. And Ors.
----Respondent
Connected With
S.B. Civil Writ No. 5315/2017
M.c.,army Public School,bikaner And Ors.
----Petitioner
Versus
Raj.non Government Edu.inst.tri. And Ors.
----Respondent
For Petitioner(s) : Mr. Hemant Jain
For Respondent(s) : Mr. Nitin Trivedi
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 09/04/2019 Learned counsel for the petitioners prays for time to place on record material to indicate that at the expiry of each period of appointment, as indicated in Annexure-7, the respondent - Teacher had participated in the selection process and on getting selected was issued the orders of appointment.
Needful may be done before the next date. List the petition on 11.04.2019.
(ARUN BHANSALI),J 199-AK Chouhan/-
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