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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(5) in Rajasthan Cinemas (Regulation) Rules, 1959

(5)If steps have to be inserted in a gangway or passage there shall be not less than 3 steps at any one place. The treads shall not be less 15' wide and shall be of uniform width and height.