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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Mizoram - Subsection

Section 13(c) in Mizoram Home Guard Act, 1985

(c)regulating organisation, appointment, conditions of service, qualification, functions, duties, discipline, arms, accountrements and clothing and uniform of the Home Guards and the manner in which they may be called out for service or be required to undergo any training;