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[Cites 0, Cited by 0] [Section 5] [Entire Act]

International Treaty - Subsection

Section 5(1) in European Economic Community International Institutional Partners Scheme, 1993

(1)The Indian Financial Institutions desiring to become partner institution of EEC for any of its facilities under ECIIP, in order to seek loans and equity participation from EEC in industrial and financial ventures promoted by them would be required to be approved in this behalf by the Government of India.