Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1) in The Delhi Medical Council Act, 1997

(1)"appointed day" means the date on which the provisions of this Act other than Section 1 shall come into force under sub-section (3) of Section 1;