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State of Uttar Pradesh - Section

Section 84 in U.P. Zila Panchayats Service Rules, 1970

84. General.

(1)Every servant shall at all times maintain absolute integrity and devotion to duty.
(2)Every servant shall at all times conduct himself in accordance with the specific or implied orders of the competent [Zila Panchayat] [Substituted by U. P. Act No. 9 of 1994.] authorities regulating the behaviour and conduct.