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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(n) in Tamil Nadu Music and Fine Arts University Act, 2013

(n)to enter into agreement with other bodies or persons for the purpose of promoting the objects of the University, including the assuming of the management of any institution under them and-the taking over of the rights and liabilities;