Bombay High Court
Shri. Karpan Vaity And Ors vs Dr. S. J. Jagdish And Ors on 26 August, 2021
Author: M.S.Karnik
Bench: Makarand Subhash Karnik
10. wp5202.13.doc
Ingale
FARAD CONTINUATION SHEET No.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally
signed by
CIVIL APPELLATE JURISDICTION
URMILA
URMILA PRAMOD
PRAMOD INGALE
INGALE Date:
2021.08.26
19:34:35
WRIT PETITION NO. 5202 OF 2013
+0530
Office Noees, t Office
Memoranda of Coram, t
appearances, t Coure's Coure's or Judge's orders
orders or direceions and
Regiserar's orders
Mr. Sangharsh V. Waghmare i/b Ms.Neeea Karnik, t
for ehe Peeieioners.
Mr.S.D.Rayrikar, t AGP for Seaee - Respondenes No.
1 eo 3.
CORAM : M.S.KARNIK, J.
DATE : 26th AUGUST, 2021
P.C.
Learned Counsel for ehe Peeieioners eo serve a copy of ehe Peeieion on learned AGP - Shri Rayrikar. Learned AGP eo eake inseruceions wheeher he can appear on behalf of Respondenes No. 1 eo 4. Though Respondenes No. 1 eo 4 are named in-person, t ehe Peeieioners say ehae ehe effeceive relief is soughe againse ehe office which ehey represene.
Lise ehe Peeieion on 08/09/2021.
(M.S.KARNIK, J.) 1 Of 1