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Supreme Court - Daily Orders

Il And Fs Financial Services Ltd. vs Pushpa Shah on 16 April, 2019

Bench: Rohinton Fali Nariman, Vineet Saran

     ITEM NO.53                          COURT NO.5                 SECTION IX

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 13468/2019

     (Arising out of impugned final judgment and order dated 04-03-2019
     in WPL No. 352/2019 09-04-2019 in WPL No. 352/2019 passed by the
     High Court of Judicature at Bombay)

     IL&FS FINANCIAL SERVICES LIMITED                                Petitioner(s)

                                               VERSUS

     PUSHPA SHAH & ORS.                                              Respondent(s)

     (FOR ADMISSION and I.R. and IA No.62252/2019-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.62251/2019-PERMISSION TO
     FILE SLP WITHOUT CERTIFIED/PLAIN COPY OF IMPUGNED ORDER)

     Date : 16-04-2019 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                         HON'BLE MR. JUSTICE VINEET SARAN

     For Petitioner(s)
                                  Mr.   Neeraj Kishan Kaul, Sr. Adv.
                                  Mr.   Vivek Shetty, Adv.
                                  Ms.   Liz Mathew, AOR
                                  Mr.   Oendri Neogi, Adv.
                                  Ms.   Chanan Parwani, Adv.
                                  Mr.   Samar Kachwaha, Adv.
                                  Mr.   Ramchandra Madan, Adv.
                                  Mr.   Navneet R., Adv.

     For Respondent(s)
                                  Mr. P.S. Patwalia, Sr. Adv.

                                  Ms.   Diksha Rai, AOR
                                  Ms.   Palak Mahajan, Adv.
                                  Mr.   Ashish Batra, Adv.
                                  Mr.   Sarthak Sachdev, Adv.
                                  Mr.   Wattan Sharma, Adv.
Signature Not Verified
                                  Mr.   Mahesh Agarwal, Adv.
Digitally signed by
NIDHI AHUJA
Date: 2019.04.22
                                  Mr.   Rishi Agrawala, Adv.
17:47:08 IST
Reason:                           Mr.   Ankur Saigal, Adv.
                                  Mr.   Himanshu Satija, Adv.


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SLP (C) Diary No. 13468/2019

                       Mr. E. C. Agrawala, AOR

                       Ms.     Pinky Anand, ASG.
                       Ms.     Snidha Mehra, Adv.
                       Ms.     Kirti Dua, Adv.
                       Mr.     A. K. Sharma, Adv.

            UPON hearing the counsel the Court made the following
                               O R D E R

List the petition on 08th May, 2019. In the meantime, there shall be stay of the order by which management is to be handed over to the erstwhile management.

           (NIDHI AHUJA)                            (RENU DIWAN)
         COURT MASTER (SH)                     ASSISTANT REGISTRAR




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