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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(2)(e) in The Anna University of Technology, Tiruchirappalli Act, 2006

(e)to make recommendations to the Syndicate for the institution of Professorship, [Associate Professorship, Assistant Professorship] [Substituted for 'Readership, Lecturership' by Act No. 25 of 2010, dated 11.6.2010] and other teaching posts including posts in research and in regard to the duties and emoluments thereof;