Kerala High Court
Unknown vs By Adv.Sri.Enoch David Simon Joel
Author: Shaji P.Chaly
Bench: Shaji P.Chaly
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 9TH DAY OF JULY 2018 / 18TH ASHADHA, 1940
WP(C).No. 16478 of 2018
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PETITIONER
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M/S INCHAPPARA SAND & GRANITES (P) LTD,
INCHAPPARA, KOODAL, PATHANAMTHITTA
REPRESENTED BY ITS MANAGING DIRECTOR
SRI.JOBIN VARGHESE.
BY ADV.SRI.ENOCH DAVID SIMON JOEL
RESPONDENT(S):
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1. KALANJOOR GRAMA PANCHAYAT,
KALANJOOR P.O, PATHANAMTHITTA-689694
REPRESENTED BY ITS SECRETARY.
2. SECRETARY
KALANJOOR GRAMA PANCHAYAT
KALANJOOR P.O, PATHANAMTHITTA-689694.
BY ADVS. SRI.K.SHAJ
SRI.RENJIT GEORGE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 09-07-2018,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
K.V.
WP(C).No. 16478 of 2018 (H)
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APPENDIX
PETITIONER(S)' EXHIBITS
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EXHIBIT P1: A TRUE COPY OF THE QUARRYING LEASE DATED
24.10.2011 VALID TILL 23.10.2023.
EXHIBIT P1(A): A TRUE COPY OF THE QUARRYING LEASE DATED
2/5/2012 VALID TILL O1.05.2022.
EXHIBIT P1(B): A TRUE COPY OF THE CONSENT ISSUED BY THE
POLLUTION CONTROL BOARD FOR CONDUCTING
QUARRYING OPERATIONS IN SY.NO.166/2-6 VALID
TILL 9/10/2022.
EXHIBIT P(C): A TRUE COPY OF THE CONSENT ISSUED BY THE
POLLUTION CONTROL BOARD FOR CONDUCTING
QUARRYING OPERATIONS IN SY.NO.166/2-7 AND 166/2-9
VALID TILL 01.5.2022.
EXHIBIT P1(D): TRUE COPY OF THE ENVIRONMENTAL CLEARANCE
CERTIFICATE DATED 10/10/2017 VALID TILL 9/10/2022.
EXHIBIT P2: TRUE COPY OF THE APPLICATION DTD. 26/2/2018
SUBMITTED BY THE PETITIONER BEFORE THE 2ND
RESPONDENT.
EXHIBIT P2(A): TRUE COPY OF THE RECEIPT DTD. 26/2/2018 AND
NUMBERED AS A9-1333/18 ISSUED BY THE 1ST
RESPONDENT.
EXHIBIT P3: TRUE COPY OF THE APPLICATION DATED 14/3/2018
SUBMITTED BY THE PETITIONER BEFORE THE 2ND
RESPONDENT.
EXHIBIT P3(A): TRUE COPY OF THE RECEIPT DTD. 14/3/2018 AND
NUMBERED AS A9-1929/18 ISSUED BY THE 1ST
RESPONDENT.
RESPONDENTS EXHIBITS:
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R1A THE PHOTOCOPY OF REPORT DATED 16.4.2018 SUBMITTED BY THE SECOND
RESPONDENT TO THE GRAMA PANCHAYAT.
R1B THE PHOTOCOPY OF RESOLUTION NO 7(1) DATED 8.5.2018 OF KALANJOOR
GRAMA PANCHAYAT.
/TRUE COPY/
K.V. P.S.TO JUDGE
10.07.2018
SHAJI P. CHALY, J.
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W.P.(C) No.16478 of 2018
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Dated this the 9th day of July, 2018
JUDGMENT
This writ petition is filed by the petitioner seeking the following reliefs:
b