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[Cites 0, Cited by 0] [Section 67(5)] [Section 67] [Entire Act]

State of Gujarat - Subsection

Section 67(5)(b) in Gujarat Primary Education Act, 1947

(b)Notwithstanding the expiry of the period of office of members, they shall continue in office until the members of the new school board are elected, appointed or nominated, as the case may be.