Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 100(2)] [Section 100] [Entire Act] Union of India - Subsection Section 100(2)(o) in The Rights of Persons with Disabilities Act, 2016 (o)the procedure, manner of utilization and management of the Fund under sub-section (2) of section 86; and