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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of West Bengal - Subsection

Section 38(1) in New Town Kolkata Planning Area (Building) Rules, 2014

(1)the construction of advertising signs and outdoor display structures shall be in accordance with the provisions of Signs and Outdoor Display Structure of the provisions of the National Building Code of India, and orders issued by the New Town Kolkata Development Authority from time to time;