Bombay High Court
Gajanan Shriram Ghatale And 3 Others vs State Of Mah., Thr. P.S.O. Borgaon Manju ... on 18 December, 2020
Author: Anil S. Kilor
Bench: V.M. Deshpande, Anil S. Kilor
1 181220apl237.20.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
: NAGPUR BENCH : NAGPUR.
CRIMINAL APPLICATION [APL] NO. 237 OF 2020
GAJANAN SHRIRAM GHATALE AND OTHERS.
VERSUS
STATE OF MAH., THRU. P.S.O., P.S., BORGAON MANJU, DIST.AKOLA
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Office Notes, Office Memoranda of Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
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Counsel for the applicant absent.
Mr. M. J. Khan, A. P. P. for the respondent/State
CORAM : V. M. DESHPANDE and
ANIL S. KILOR, JJ.
DATE : December 18, 2020.
1. Learned counsel for the applicants is absent.
2. In order to give one chance to the applicants, put up this matter on 05.01.2021.
JUDGE JUDGE
Diwale
Digitally
signed by
Parag Parag Diwale
Date:
Diwale 2020.12.18
17:20:25
+0530