Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Constitution Article

Section 2 in THE CONSTITUTION (ONE HUNDRED AND FIVE AMENDMENT) ACT, 2021

2. Amendment of article 338B.

In article 338B of the Constitution, in clause (9), the following proviso shall be inserted, namely:—“Provided that nothing in this clause shall apply for the purposes of clause (3) of article 342A.”.