Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 39 in West Bengal Inland Fisheries Rules, 1985 39. Delivery. - The dealer shall deliver at his usual place of business, the specified quantum of levy fish to the procurement agent specified in the levy roll.
