Rajasthan High Court - Jaipur
Mohar Singh & Ors vs Poonam Chand & Ors on 1 October, 2010
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR S. B. Civil Misc. Restoration Application No. 06736/2009 In S.B. Civil Misc. Appeal No. 2993/2008 Mohar Singh & Another Vs. Poonam Chand & Others. 01.10.2010 Hon'ble Mr. Narendra Kumar Jain,J. Mr. Kailash Sharma on behalf of Mr. D.K. Bharadwaj, for the appellants-applicants. Mr. Tripurari Sharma, for the respondents.
Heard learned counsel for the parties and after considering their submissions and also the reasons assigned in the applications, delay in filing application for restoration of misc. appeal is condoned and misc. appeal is restored to its original number. Both the applications stand allowed.
(Narendra Kumar Jain),J.
Manoj, Item No.19