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Delhi High Court - Orders

M/S Goyal Mg Gases Pvt.Ltd vs M/S Rathi Ispat Ltd on 6 September, 2022

Author: Prateek Jalan

Bench: Prateek Jalan

                          $~4
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +     EX.P. 86/2008 & EX.APPLs. (OS) 9/2016, 552/2019, 877/2019

                              M/S GOYAL MG GASES PVT.LTD                   ..... Decree Holder
                                            Through: Mr. Tarun Singla and Mr. K.C.
                                                        Josh, Advocates.
                                                    versus
                              M/S RATHI ISPAT LTD.                   ..... Judgement Debtor
                                            Through: Mr. Satish Kumar Tripathi and Mr.
                                                        Sanjay Singh, Advocates.
                                                        Mr. Rahul Ray and Ms. Debolina
                                                        Roy, Advocates for Garnishee.
                                                        Mr. Atul Shanker Mathur, Ms.
                                                        Priya Singh, Mr. Prabal Mehrotra
                                                        & Mr. Umang Katariya, Advocate
                                                        for Garnishee Nos. 36 & 37.
                                                        Mr. Dhruv Chawla, Advocate for
                                                        Garnishee No. 41.
                                                        Ms. Goldy Goyal, Advocate for
                                                        Garnishee No. 7 (Mobile No.
                                                        9999079299).
                          CORAM:
                          HON'BLE MR. JUSTICE PRATEEK JALAN
                                            ORDER

% 06.09.2022

1. On 28.04.2022, learned counsel for the judgment debtor took time to take instructions. I am informed that the learned counsel is not available today.

2. At his request, list on 19.01.2023.

PRATEEK JALAN, J SEPTEMBER 6, 2022/'vp'/ Click here to check corrigendum, if any Signature Not Verified Digitally signed By:SHITU NAGPAL Signing Date:07.09.2022 13:23:58