Delhi High Court - Orders
M/S Goyal Mg Gases Pvt.Ltd vs M/S Rathi Ispat Ltd on 6 September, 2022
Author: Prateek Jalan
Bench: Prateek Jalan
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ EX.P. 86/2008 & EX.APPLs. (OS) 9/2016, 552/2019, 877/2019
M/S GOYAL MG GASES PVT.LTD ..... Decree Holder
Through: Mr. Tarun Singla and Mr. K.C.
Josh, Advocates.
versus
M/S RATHI ISPAT LTD. ..... Judgement Debtor
Through: Mr. Satish Kumar Tripathi and Mr.
Sanjay Singh, Advocates.
Mr. Rahul Ray and Ms. Debolina
Roy, Advocates for Garnishee.
Mr. Atul Shanker Mathur, Ms.
Priya Singh, Mr. Prabal Mehrotra
& Mr. Umang Katariya, Advocate
for Garnishee Nos. 36 & 37.
Mr. Dhruv Chawla, Advocate for
Garnishee No. 41.
Ms. Goldy Goyal, Advocate for
Garnishee No. 7 (Mobile No.
9999079299).
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 06.09.2022
1. On 28.04.2022, learned counsel for the judgment debtor took time to take instructions. I am informed that the learned counsel is not available today.
2. At his request, list on 19.01.2023.
PRATEEK JALAN, J SEPTEMBER 6, 2022/'vp'/ Click here to check corrigendum, if any Signature Not Verified Digitally signed By:SHITU NAGPAL Signing Date:07.09.2022 13:23:58