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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(yc) in Bihar Trade Articles (Licences Unification) Order 1984

(yc)[ "Liquefied Petroleum Gas" specified in Part 'E' of Schedule 'I' means a petroleum product prepared for cooking purposes as fuel.] [Inserted by G.S.R. 47 dated 17.10.1985.]