Karnataka High Court
M/S Elf Gas India Pvt Ltd vs M/S Turbotech Precision Engineering ... on 1 October, 2008
Author: Ajit J Gunjal
Bench: Ajit J Gunjal
IN THE HIGH COURT OF KARNATAKA, BATE!) THIS THE 131' DAY 0;-' OCPOBE§,. 2668 BEFORE THE HON'BLE MR. JUSTICE J ' COMPANY PETrr1%éN«No ;:4~%QF.i20d}'V '% BETWEEN: 1 EMS ELF GAS INDIA PVT LT.D"-- REGE OFFICE ATV~NO.'?£¥1V, CMHROAD, INDIRAR BANGALGRE - i§6QO3B,~. ' REP 1335 b:iANA(}ER_ 'V FINANCE~A1"'~}fi TA:z;A'r:_QN"MR K JAISRIRAM. V Q PETI'1'IONER. (By S111, 1\'}€«ULLA §tj_L:MUi%L.i:'& CRAIGIE BLUNT) * 4, Q 13f xv:-,(S'vTUR§0'f'E)'CH PRECISION 'V ENGINEERING (P) LTD '--R §=:.,c;D" 0_1«f5'1CE AT 28/29, 2ND MAIN ROAD, % RAJAJINAGAR INDUSTRIAL TOWN Bfi1N_Ci:XI,ORE ~-- 560044, REP BY ITS MANAGING " ;3IREc1'oR, MR BR. KRISHNAKUMAR. ... RESPONDENT.
% 'z{By'M/S mans LAW,AI)V. ) This Company Petition is under Sections 433(6) and (I) & 434 of the Companies Act, 1956, praying that for the reasons stated therein this Court may be pleased toa- Wind up the Respondent Company Vizz, Precision Engineering Pvt Ltd, under' ~ --- c'n:jd¢_I'S','x directions and supervision of H0n'b1e, H;ig1;"€3s}11't' arid 7 etc. , This Company Petitic:f;'<--.<;omi;r1gV' on ' day, the court made the fol1ow*i.Ijg: . Learned counsel flied a meme) for wiithdxawafi sn the ground that the of ageemsnt is Igdgédsixbmirted by the learned fiétfifioner as well as respondent that fans azséflivstsrldiimdddof agreement is signed by the . peVtit;is1ié;* gis__weII 'the respondent. The petitioner and are before the court and they are idsntifiegd' {heir respective counsel. The petitioner and 4"'---VVVL"'i:.*..1c=V:L'rsspsndent who are present have stated that the ma {er is settled.
Petition is dismissed as withdrawn. Sd/-
Judge vge