Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 22 in The Taxation Laws (Amendment) Act, 2003

22. Amendment of section 14 of Act 35 of 1987 .-

In section 14 of the Expenditure- tax Act, 1987 (35 of 1987 ), for the words" one and one- fourth per cent.", the words" one per cent." shall be substituted.