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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(1) in Rules Relating to the Enlistment of Person in Practice Belonging to the Indigenous System

(1)A person practising in indigenous of medicine, whose name has been entered in the list and whose certificate has been lost, destroyed or badly mutilated may apply for the issue of a duplicate certificate.