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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(1)(iii) in The Assam Agricultural Farming Corporation Rules, 1973

(iii)The object of the Corporation in detail stating what the Corporation purposes to do with the property which will come to its possession and how such property will be used for the benefit of agriculturist members and such other matters;