Chattisgarh High Court
Smt. Phagini Devi vs Kuldeep Barik 27 Mac/91/2018 Ganga ... on 1 May, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
MAC No. 76 of 2018
Smt. Fagini Devi & Anr. Versus Kuldeep Barik & Anr.
01/5/2019 Shri A. N. Pandey, Advocate for the appellants.
Service of notice upon respondent No. 1 is still awaited.
Shri Dashrath Gupta, Advocate, for the respondent No. 2.
Issue fresh notice to the respondent No. 1 by way of ordinary mode as well as by registered post on payment of PF within seven days.
Notice be made returnable within four weeks.
List this case alongwith MAC Nos. 188/2018, 196/2018, 194/2018, 80/2018, 82/2018, 91/2018, 199/2018 after eight weeks.
Sd/-
(Gautam Chourdiya) Judge amita