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State of Odisha - Section

Section 28 in The Orissa Excise Rules, 1965

28. import of ganja and bhang within the limit of possession.

- A traveller may bring with him ganja or bhang personally into Orissa b; land from any other State up to the minimum limit of the quantity within which possession by him is allowed without a pass in Orissa.Part-V Hemp Drugs, Extracts and Tinctures of Hemp and Medicinal Preparations Containing Hemp Drugs