Bombay High Court
Anil Bajranglal Agarwal And Anr. - ... vs Ramesh Bajranglal Agarwal And 3 Ors on 10 March, 2022
Author: R. I. Chagla
Bench: R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 9405 OF 2020
In
TESTAMENTARY PETITION 2895 OF 2019
Anil Bajranglal Agarwal And Anr. - Applicant ....PETITIONER
V/S
Ramesh Bajranglal Agarwal And 3 Ors. ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 10th March, 2022 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 22/06/2022 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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