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Bombay High Court

Anil Bajranglal Agarwal And Anr. - ... vs Ramesh Bajranglal Agarwal And 3 Ors on 10 March, 2022

Author: R. I. Chagla

Bench: R. I. Chagla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

  INTERIM APPLICATION LODGING NO. 9405 OF 2020
                       In
      TESTAMENTARY PETITION 2895 OF 2019

 Anil Bajranglal Agarwal And Anr. - Applicant ....PETITIONER
             V/S
 Ramesh Bajranglal Agarwal And 3 Ors.       ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 10th March, 2022 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 22/06/2022 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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