Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54A] [Entire Act] State of Maharashtra - Subsection Section 54A(a) in The Maharashtra Village Panchayats Act, 1959 (a)to safeguard and preserve the traditions and customs of the tribals, their cultural identity, community resources and the costomary mode of dispute resolutions;
