Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] Bombay Presidency - Subsection Section 32(vi) in The Bombay Dentists Rules, 1951 (vi)The previous question as to the motion, namely, "That the Council, instead of proceeding to deal with the motion, do pass to the next item on the programme of business."
