Himachal Pradesh High Court
Nivedita Sood vs State Of H.P. And Others on 12 October, 2020
Bench: Sureshwar Thakur, Chander Bhusan Barowalia
IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
CWPOA No. 5954 of 2020
Decided on: 12.10.2020
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Nivedita Sood ....Petitioner
Versus
State of H.P. and others ......Respondents
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Coram
The Hon'ble Mr. Justice Sureshwar Thakur, Judge.
The Hon'ble Mr. Justice Chander Bhusan Barowalia, Judge.
1 Whether approved for reporting?
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For the petitioner: Mr. Lokesh Kapoor, Advocate.
For the respondents/State: Mr. Ashwani Sharma, Additional
Advocate General, with Mr. Vikrant
r Chandel, Deputy Advocate General.
Sureshwar Thakur, Judge. (oral)
The learned counsel for the petitioner seeks permission of this Court, to, withdraw the extant writ petition.
Permission granted. Accordingly, the petition is dismissed, as withdrawn. All pending applications are disposed of.
(Sureshwar Thakur) Judge (Chander Bhusan Barowalia) Judge 12th October, 2020 (cs/virender) 1 Whether reporters of Local Papers may be allowed to see the judgment?
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