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State of Rajasthan - Section

Section 13 in Rajasthan State Bus Terminal Development Authority Act, 2015

13. Authority to be bound by directions of the State Government.

- Without prejudice to the other provisions of this Act, the Authority in discharge of its functions and duties under this Act, be bound by such directions, not inconsistent with the provisions of this Act, as the State Government may give to it in writing from time to time.