Section 8(2) in The M.P. Vibhagiya Janch (Sakshiyon Ka Hazir Karaya Jana Tatha Dastavejon Ka Pesh Karaya Jana) Niyam, 1981
(2)Subject to the provisions of sub-section (3) of Section 5 of the Act, the process should ordinarily be first served by registered post, acknowledgment due.
