Section 5(ii) in Andhra Pradesh Private Minority (Aided/Unaided) Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test), Rules, 2005
(ii)If seats are vacant in any methodology due to non-availability of minority candidates, such vacant seats may be filled with the Minority candidates belonging to other methodology as per merit in Ed.CET/Ed.CET-AC (As per the option exercised already) with prior permission of the Regional Joint Director of School Education concerned duly producing all relevant records.
