Section 106 in West Bengal Co-operative Societies Rules, 2011
106. Method of recruitment and conditions of service of the officers and employees of Co-operative societies.
The method of recruitment and conditions of service of the officers and employees of Co-operative societies [other than Co-operative Credit Structure Entities] [Substituted by Serial No. (22)(a) of the Notification No. 3857-Co-op./H/2R-09/2012, dated 26th December, 2012, w.e.f. 1.2.2013.] shall, subject to the terms of specific contract enforceable by law and the provisions of any law for the time being in force, be as enunciated in the Appendix to this Chapter :Provided that if any particular matter is not covered in the specific contract, the matter shall be guided by the method of recruitment and conditions of service as indicated in the Appendix to this Chapter.Appendix to Chapter VMethod of recruitment and Conditions of Service
