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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(xii) in The Warehousing Development and Regulatory Authority (Warehouse Accreditation) Regulations, 2011.

(xii)statement on methodology adopted for valuation of goods which may be as per Agricultural Produce Marketing Committee, spot or future exchanges or news papers;