Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 208] [Entire Act] State of Mizoram - Subsection Section 208(1) in Mizoram Excise Rules, 1983 (1)if any licence be granted during the course of the year, it shall be granted only up to the 31st March next following :