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State of Punjab - Section

Section 10 in The Punjab Vaccination Act, 1953

10. Procedure when vaccination is unsuccessful.

- When it is ascertained that the vaccination or re-vaccination has been unsuccessful, the child shall be caused by the guardian to be vaccinated again forthwith, if so desired by the vaccinator and subsequently inspected as aforesaid :Provided that where the vaccination or re-vaccination has been unsuccessful on three consecutive occasions, the child shall be considered to have natural immunity from smallpox and shall be exempted from vaccination thereafter.