Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 73 in Assam Forest Regulation, 1891 73. Rules when to have force of law. - All rules made by the State Government under this Regulation shall be published in the official Gazette, and shall thereupon have the force of law.
