Section 31 in The Chhattisgarh Madhyastham Adhikaran Adhiniyam, 1983
31. Laying of regulations and certain orders before Legislative Assembly.
- Every regulation under Section 10 and every order under Section 30 shall be laid on the table of the Legislative Assembly and the provisions of Section 24-A of the Chhattisgarh General Clauses Act, 1957 (No. 3 of 1958) shall apply thereto they as apply to rules.
