State Consumer Disputes Redressal Commission
Smt. Sunanda Ulhas Sawant, vs M/S. Astral Estate Developers Pvt. ... on 30 March, 2012
BEFORE THE GOA STATE CONSUMER DISPUTES REDRESSAL COMMISSION, PANAJI- GOA Appeal No. 55/08 Smt. Sunanda Ulhas Sawant, C-10, Goa University Staff Quarters, Taleigao Plateau, Goa. (Original Complainant) Appellant v/s 1.
M/s. Astral Estate Developers Pvt. Ltd., 403Unitechs City Centre, M. G. Road, Panaji.
2. Shri. Niclas Fernandes, Cadoz Wada, Taleigao, Goa.
3. Mrs. Ezilda Fernandes, Cadoz Wada, Taleigao, Goa.
4. Shri. Christopher Po, Director, M/s. Astral Estate Developers Pvt. Ltd., Afonso Residency, 3rd Bungalow, Opp. Udyog Bhavan, Amaral Wado, Taleigao, Goa. .Respondents (Original Opposite Parties) Adv. Neil Sequeira is present for the Appellant.
Adv. Apte is present for the Respondent.
Coram: Shri. Jagdish G. Prabhudesai, Member Smt. Vidhya R. Gurav, Member Dated: 30/03/2012 ORDER [Per Shri. Jagdish Prabhudesai, Member] Adv. Neil Sequeira present for the Appellant. Adv. Apte present for the respondent.
Both the parties state that they have settled the matter amicable. An application to that effect duly signed by the Advocates for both the parties is filed. In view of the same it is hereby ordered that the above appeal stands disposed off as dismissed and allowed to be withdrawn in terms of compromise terms with no costs.
( Smt. Vidhya R. Gurav ) (Shri. Jagdish Prabhudessai) MEMBER MEMBER