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State Consumer Disputes Redressal Commission

Smt. Sunanda Ulhas Sawant, vs M/S. Astral Estate Developers Pvt. ... on 30 March, 2012

  
 
 
 
 
 

 
 





 

 



 

BEFORE THE GOA
STATE CONSUMER DISPUTES  

 

REDRESSAL
COMMISSION, 

 

PANAJI- GOA 

 

  

 

  

 

  Appeal No. 55/08 

 

   

 

Smt. Sunanda
Ulhas Sawant, 

 

C-10, Goa University Staff Quarters, 

 

Taleigao Plateau, Goa. 

 

(Original Complainant) Appellant 

 

   

 

 v/s 

 

  

 

1.

     M/s. Astral Estate Developers Pvt. Ltd., 403Unitechs City Centre, M. G. Road, Panaji.

 

2.     Shri. Niclas Fernandes, Cadoz Wada, Taleigao, Goa.

 

3.     Mrs. Ezilda Fernandes, Cadoz Wada, Taleigao, Goa.

 

4.     Shri. Christopher Po, Director, M/s. Astral Estate Developers Pvt. Ltd., Afonso Residency, 3rd Bungalow, Opp. Udyog Bhavan, Amaral Wado, Taleigao, Goa. .Respondents (Original Opposite Parties)   Adv. Neil Sequeira is present for the Appellant.

Adv. Apte is present for the Respondent.

   

Coram: Shri. Jagdish G. Prabhudesai, Member Smt. Vidhya R. Gurav, Member   Dated: 30/03/2012   ORDER   [Per Shri. Jagdish Prabhudesai, Member]   Adv. Neil Sequeira present for the Appellant. Adv. Apte present for the respondent.

Both the parties state that they have settled the matter amicable. An application to that effect duly signed by the Advocates for both the parties is filed. In view of the same it is hereby ordered that the above appeal stands disposed off as dismissed and allowed to be withdrawn in terms of compromise terms with no costs.

 

( Smt. Vidhya R. Gurav ) (Shri. Jagdish Prabhudessai) MEMBER MEMBER