Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 16 in The Uttarakhand Police Act, 2007 16. Bureau of Police Research and Development (1)The State Government may establish a Bureau of Police Research and Development for undertaking research into matters, relating to police and crime.(2)The administration and working conditions of the Bureau may be such as may be prescribed.
