Delhi High Court
Times Business Solution Limited vs Databyte on 1 February, 2010
Author: A.K. Pathak
Bench: A.K. Pathak
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL. M.C. No.282/2010
%
Decided on: 1st February, 2010
Times Business Solution Limited ..... Petitioner
Through: Mr. Sidharth Luthra, Sr. Adv.
with Mohd. Faras, Adv.
Versus
Databyte ..... Respondent
Through: Mr. M.P. Singh, Adv.
CORAM:
HON'BLE MR. JUSTICE A.K. PATHAK
1.Whether the Reporters of local papers No
may be allowed to see the judgment?
2.To be referred to Reporter or not? No
3.Whether the judgment should be reported No
in the Digest?
A.K. PATHAK, J. (ORAL)
For orders see Crl. M.C. No. 280/2010.
A.K. PATHAK, J February 01, 2010 ps