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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Assam - Subsection

Section 8(2) in Assam Gramdan Act, 1961

(2)The provisions of sub-Sections (2), (3), (4), (5) and (6) of Section 4 shall apply to a declaration under sub-Section (1) of Section 4 :Provided that no declaration shall be confirmed by the prescribed authority without the approval of the Gram Sabha.