Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Jharkhand - Subsection Section 24(iv) in The Jharkhand Compulsory Registration of Marriages Act, 2017 (iv)All Registrar of Marriages, who fail to register marriage without proper reason will be liable of departmental proceeding under their service rule.
