Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act] State of Punjab - Subsection Section 20(2)(f) in The Punjab Sugarcane (Regulation of Purchase and Supply) Act, 1953 (f)the form of agreement to be entered into for the purchase of cane, the date by which such agreement should be made and the terms and conditions thereof;