Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Entire Act] State of Rajasthan - Section Section 4 in The Rajasthan Finance Act, 1990 4. Amendment of Schedule A, Rajasthan Act 11 of 1951. - In Schedule A, appended to the principal Act,-(a)For the existing entry at S.No. 6 (2), the following shall be substituted, namely:-
