Supreme Court - Daily Orders
Govt. Of Tamil Nadu, Rep. By Its ... vs Sheela . on 3 November, 2017
Author: L. Nageswara Rao
Bench: L. Nageswara Rao
ITEM NO.61 COURT NO.12 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.25671/2016
GOVT. OF TAMIL NADU,
REP. BY ITS SECRETARY TO GOVT. ADI
DRAVIDA WELFARE DEPARTMENT & ORS. Petitioner(s)
VERSUS
SHEELA & ORS. Respondent(s)
Date : 03-11-2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE L. NAGESWARA RAO
[IN CHAMBERS]
For Petitioner(s) Mr. P. Ramesh, Adv.
Mr. B. Balaji, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matter after 27.11.2017.
(RACHNA) (TAPAN KUMAR CHAKRABORTY) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by RACHNA Date: 2017.11.09 10:04:34 IST Reason: